Anshul Gupta vs Smt. Manisha Gupta And Another
2011 Latest Caselaw 2947 ALL

Citation : 2011 Latest Caselaw 2947 ALL
Judgement Date : 22 July, 2011

Allahabad High Court

Anshul Gupta vs Smt. Manisha Gupta And Another on 22 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 147 of 2009
 

 
Petitioner :- Anshul Gupta
 
Respondent :- Smt. Manisha Gupta And Another
 
Petitioner Counsel :- S.P. Giri
 
Respondent Counsel :- Madhav Jain,Mahesh Narain Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made by Sri S.P. Giri, learned counsel for the appellant, the case is directed to be listed after three weeks.

Order Date :- 22.7.2011

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