Citation : 2011 Latest Caselaw 2945 ALL
Judgement Date : 22 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - C No. - 55351 of 2009 Petitioner :- Pt. Nawin Sharma Respondent :- Branch Manager, United Bank Of India And Others Petitioner Counsel :- Pt.Nawin Sharma,In Person Respondent Counsel :- Asgi,K.M. Asthana,S.C. Hon'ble Prakash Krishna,J.
Hon'ble Yogesh Chandra Gupta,J.
Case is passed over.
Order Date :- 22.7.2011
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