Tej Bhan Singh vs Union Of India And Others
2011 Latest Caselaw 2939 ALL

Citation : 2011 Latest Caselaw 2939 ALL
Judgement Date : 22 July, 2011

Allahabad High Court

Tej Bhan Singh vs Union Of India And Others on 22 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 73846 of 2010
 

 
Petitioner :- Tej Bhan Singh
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Shailendra
 
Respondent Counsel :- A.S.G.I.,Ajit Kumar Singh,K.S. Chauhan,S.C.,Sanjay Pratap Bahadur
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed through Sri Ajit Kumar Singh, Advocate, is taken on record.

List this case in the next cause list.

Sri Shailendra, learned counsel for the petitioner, may file rejoinder affidavit by the next date fixed

Order Date :- 22.7.2011

SRY

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