Daya Shankar Mishra, Advocate vs High Court Of Judicature At ...
2011 Latest Caselaw 2920 ALL

Citation : 2011 Latest Caselaw 2920 ALL
Judgement Date : 21 July, 2011

Allahabad High Court

Daya Shankar Mishra, Advocate vs High Court Of Judicature At ... on 21 July, 2011

Bench: Sunil Ambwani, Vikram Nath, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 34239 of 2010
 

 
Petitioner :- Daya Shankar Mishra, Advocate
 
Respondent :- High Court Of Judicature At Allahabad Thru' Reg. Gen. & Ors.
 
Petitioner Counsel :- Daya Shankar Mishra,Ravi Kiran Jain
 
Respondent Counsel :- C.S.C.,A.S.G.I. 2010/1173,Amit Sthalekar,S.K. Mishra
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Vikram Nath,J.

Hon'ble Kashi Nath Pandey,J.

For order see our order of date passed in Writ Petition No.4502 of 1982.

Order Date :- 21.7.2011

SP/

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