Sunil Kumar & Another vs The Collector Deoria & Others
2011 Latest Caselaw 2913 ALL

Citation : 2011 Latest Caselaw 2913 ALL
Judgement Date : 21 July, 2011

Allahabad High Court

Sunil Kumar & Another vs The Collector Deoria & Others on 21 July, 2011

Bench: Shishir Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 
C.M.Extension application No.168496 of 2011
 
in
 
Case :- WRIT - C No. - 19801 of 1995
 

 
Petitioner :- Sunil Kumar & Another
 
Respondent :- The Collector Deoria & Others
 
Petitioner Counsel :- H.S.N.Tripathi
 
Respondent Counsel :- R.B.Sahai/C.S.C.
 

 
Hon'ble Shishir Kumar,J.

This is an application for extension of time for complying the earlier order dated 23.08.2010.

Two weeks' time is granted to the petitioners to comply the order of this Court.

In case of default, it will be open to the respondents to initiate any proceeding.

Application is disposed of.

No order as to costs.

Order Date :- 21.7.2011

Pr/-

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