Citation : 2011 Latest Caselaw 2912 ALL
Judgement Date : 21 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 40225 of 2011 Petitioner :- Javed Iqbal Respondent :- High Court Of Judicature At Allahabad Thru Its R.G.& Others Petitioner Counsel :- J.J.Munir,Azhar Ahmad Respondent Counsel :- C.S.C.,Amit Sthalekar Hon'ble Rajes Kumar,J.
Connect it with Civil Misc. Writ Petition No. 20725 of 2011.
List after four weeks. Meanwhile, respondents may file counter affidavit.
Order Date :- 21.7.2011
OP
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