Shiksha Prasar Samiti And Another vs State Of U.P. And Others
2011 Latest Caselaw 2906 ALL

Citation : 2011 Latest Caselaw 2906 ALL
Judgement Date : 21 July, 2011

Allahabad High Court

Shiksha Prasar Samiti And Another vs State Of U.P. And Others on 21 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 40187 of 2011
 

 
Petitioner :- Shiksha Prasar Samiti And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Awadhesh Kumar Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this writ petition after decision of Special Appeal No.396 of 1998.

Order Date :- 21.7.2011

SRY

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