H.C. Rajesh Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 2889 ALL

Citation : 2011 Latest Caselaw 2889 ALL
Judgement Date : 20 July, 2011

Allahabad High Court

H.C. Rajesh Singh And Others vs State Of U.P. And Others on 20 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 39647 of 2011
 

 
Petitioner :- H.C. Rajesh Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Radha Kant Ojha
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder Affidavit may be filed within two weeks thereafter.

List thereafter.

Any appointment shall be subject to the decision of the writ petition.

Order Date :- 20.7.2011

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