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Asma Anjum vs Controller Of Examination A.M.U. ...
2011 Latest Caselaw 2885 ALL

Citation : 2011 Latest Caselaw 2885 ALL
Judgement Date : 20 July, 2011

Allahabad High Court
Asma Anjum vs Controller Of Examination A.M.U. ... on 20 July, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 64441 of 2010
 

 
Petitioner :- Asma Anjum
 
Respondent :- Controller Of Examination A.M.U. And Others
 
Petitioner Counsel :- Shahid Ali Siddiqui
 
Respondent Counsel :- Sunita Agrawal,Deeba Siddiqui,S.C.
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list.

Order Date :- 20.7.2011

SRY

 

 

 
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