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United India Insurance Co. Ltd. vs Mahendra Singh And Another
2011 Latest Caselaw 2854 ALL

Citation : 2011 Latest Caselaw 2854 ALL
Judgement Date : 19 July, 2011

Allahabad High Court
United India Insurance Co. Ltd. vs Mahendra Singh And Another on 19 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1032 of 2011
 

 
Petitioner :- United India Insurance Co. Ltd.
 
Respondent :- Mahendra Singh And Another
 
Petitioner Counsel :- Ajay Singh
 
Respondent Counsel :- Rajeev Kr. Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    As prayed by Sri Ajay Singh, learned counsel for the appellant, the case is directed to be put up as fresh on 10th August, 2011 so as to enable him to do the needful to meet the objections raised by the Stamp Reporter in his report dated 12.7.2011.

Order Date :- 19.7.2011

NS

 

 

 
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