M/S Bharat Sanchar Nigam Ltd. And ... vs Hem Chandra And Another
2011 Latest Caselaw 2836 ALL

Citation : 2011 Latest Caselaw 2836 ALL
Judgement Date : 19 July, 2011

Allahabad High Court

M/S Bharat Sanchar Nigam Ltd. And ... vs Hem Chandra And Another on 19 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2446 of 2011
 

 
Petitioner :- M/S Bharat Sanchar Nigam Ltd. And Others
 
Respondent :- Hem Chandra And Another
 
Petitioner Counsel :- B.K. Singh Raghuvanshi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

As prayed by Sri B.K. Singh Raghuvanshi, learned counsel for the appellant, the case is directed to be put up as fresh on 11th August, 2011 so as to enable him to bring the case law cited in the impugned judgment and order dated April 11, 2011.

Order Date :- 19.7.2011

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