Agra Development Authority Agra vs Anirudh Vir Singh
2011 Latest Caselaw 2811 ALL

Citation : 2011 Latest Caselaw 2811 ALL
Judgement Date : 18 July, 2011

Allahabad High Court

Agra Development Authority Agra vs Anirudh Vir Singh on 18 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 177 of 1997
 

 
Petitioner :- Agra Development Authority Agra
 
Respondent :- Anirudh Vir Singh
 
Petitioner Counsel :- K.S. Chaudhary,Atul Mehra,B.K.Gupta,Pradeep Kumar,S.K.Gupta,Satish Chaturvedi
 
Respondent Counsel :- Prakash Gupta,A.K.Gupta,D.P. Singh,P.C.Jain,Ravikant.,Smt.Anita Tripathi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

As jointly prayed, the case is passed over for the day.

Order Date :- 18.7.2011

Download the LatestLaws.com Mobile App