Vishwa Nath Tripathi And Others vs State Of U.P. And Others
2011 Latest Caselaw 2805 ALL

Citation : 2011 Latest Caselaw 2805 ALL
Judgement Date : 18 July, 2011

Allahabad High Court

Vishwa Nath Tripathi And Others vs State Of U.P. And Others on 18 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 39187 of 2011
 

 
Petitioner :- Vishwa Nath Tripathi And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Hitesh Pachori
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The matter relates to Education Service. Therefore, it is not cognizable by this Bench.

Put up before the appropriate Bench day after tomorrow i.e. on 20.7.2011 as fresh.

Order Date :- 18.7.2011

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