Rinku Sagar And Others vs State Of U.P. And Others
2011 Latest Caselaw 2802 ALL

Citation : 2011 Latest Caselaw 2802 ALL
Judgement Date : 18 July, 2011

Allahabad High Court

Rinku Sagar And Others vs State Of U.P. And Others on 18 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 39183 of 2011
 

 
Petitioner :- Rinku Sagar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The petitioners are Class IV employees in Rajkiya Swachchkaar Ashram Padhati Vidyalaya, Moradabad. Hence, it is cognizable by a Bench dealing with Education Service.

Put up tomorrow as fresh before the appropriate Bench.

Order Date :- 18.7.2011

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