Farman vs State Of U.P.
2011 Latest Caselaw 2801 ALL

Citation : 2011 Latest Caselaw 2801 ALL
Judgement Date : 18 July, 2011

Allahabad High Court

Farman vs State Of U.P. on 18 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18226 of 2011
 

 
Petitioner :- Farman
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sandeep Kumar Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Ram Raj Pandey on behalf of complainant is taken on record.

Learned AGA prays for and is granted four weeks time to file counter affidavit.

Rejoinder affidavit, if any, may be filed within a week thereafter.

List thereafter.

Order Date :- 18.7.2011

Gss

Download the LatestLaws.com Mobile App