Citation : 2011 Latest Caselaw 2800 ALL
Judgement Date : 18 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18111 of 2011 Petitioner :- Ravindra Alias Santu Kori Respondent :- State Of U.P. Petitioner Counsel :- Ram Prakash Singh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
On the request made by learned counsel for the applicant put up this case as fresh on 25.7.2011.
Order Date :- 18.7.2011
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!