Citation : 2011 Latest Caselaw 2798 ALL
Judgement Date : 18 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 39224 of 2011 Petitioner :- Smt. Nirmala Devi Respondent :- Bal Vikas Pariyojna Adhikari,Mau And Others Petitioner Counsel :- K.N.Shukla,Indra Raj Singh Respondent Counsel :- C.S.C.,Muktesh Kumar Singh Hon'ble Rajes Kumar,J.
Put up day after tomorrow i.e. on 20.7.2011 as fresh along with the record of Writ Petition No. 29522 of 2011.
Order Date :- 18.7.2011
OP
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