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G.D.A., Ghaziabad And Another vs Ishwari Prasad And Others
2011 Latest Caselaw 2794 ALL

Citation : 2011 Latest Caselaw 2794 ALL
Judgement Date : 18 July, 2011

Allahabad High Court
G.D.A., Ghaziabad And Another vs Ishwari Prasad And Others on 18 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 857 of 1995
 

 
Petitioner :- G.D.A., Ghaziabad And Another
 
Respondent :- Ishwari Prasad And Others
 
Petitioner Counsel :- Ajai Kumar Mishra,B D Mandhyan,B.N. Singh,S.C.,Tarun Agrawal
 
Respondent Counsel :- A.K. Sharma,M.N.Singh,Nitin Sharma,Ravi Kant,Satish Mandhayan,Shyam Dutt Sharma
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri Uma Kant, Advocate, has sent illness slip.

The case along with the connected matters is passed over for the day.

Order Date :- 18.7.2011

NS

 

 

 
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