Girish Chandra vs State Of U.P. And Others
2011 Latest Caselaw 2769 ALL

Citation : 2011 Latest Caselaw 2769 ALL
Judgement Date : 15 July, 2011

Allahabad High Court

Girish Chandra vs State Of U.P. And Others on 15 July, 2011

Bench: Krishna Murari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 13292 of 2006
 

 
Petitioner :- Girish Chandra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anoop Misra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Krishna Murari,J.

Learned counsel for the petitioners prays for and is granted three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 15.7.2011

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