Ram Narain And Others vs Prabhagiya Ban Adhikari And ...
2011 Latest Caselaw 2765 ALL

Citation : 2011 Latest Caselaw 2765 ALL
Judgement Date : 15 July, 2011

Allahabad High Court

Ram Narain And Others vs Prabhagiya Ban Adhikari And ... on 15 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 8860 of 2004
 

 
Petitioner :- Ram Narain And Others
 
Respondent :- Prabhagiya Ban Adhikari And Others
 
Petitioner Counsel :- A.R.Dube,Omkar Dutt Malviya
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Sri A.R. Dubey, Advocate is accorded three weeks' time to find out and inform this Court as to what is the existing status of the suit.

Order Date :- 15.7.2011

SRY

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