Atul Kumar vs State Of U.P. And Others
2011 Latest Caselaw 2745 ALL

Citation : 2011 Latest Caselaw 2745 ALL
Judgement Date : 14 July, 2011

Allahabad High Court

Atul Kumar vs State Of U.P. And Others on 14 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 38309 of 2011
 

 
Petitioner :- Atul Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajendra Rai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect this petition with Writ Petition No. 35915 of 2011.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 23.8.2011.

Order Date :- 14.7.2011

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