Reliance General Insurance Co. ... vs Smt. Chandrawati And Others
2011 Latest Caselaw 2742 ALL

Citation : 2011 Latest Caselaw 2742 ALL
Judgement Date : 14 July, 2011

Allahabad High Court

Reliance General Insurance Co. ... vs Smt. Chandrawati And Others on 14 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2334 of 2011
 

 
Petitioner :- Reliance General Insurance Co. Ltd.
 
Respondent :- Smt. Chandrawati And Others
 
Petitioner Counsel :- Rahul Sahai
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

As prayed, put up as fresh on 18.7.2011.

Order Date :- 14.7.2011

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