C/M Madarsa Arabia ... vs State Of U.P. And Others
2011 Latest Caselaw 2726 ALL

Citation : 2011 Latest Caselaw 2726 ALL
Judgement Date : 13 July, 2011

Allahabad High Court

C/M Madarsa Arabia ... vs State Of U.P. And Others on 13 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 51797 of 2010
 

 
Petitioner :- C/M Madarsa Arabia Raza-E-Mustafa Thru' Its Manager & Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ch. N.A. Khan
 
Respondent Counsel :- C.S.C.,Mahammad Naseer Ahmad
 

 
Hon'ble V.K. Shukla,J.

Six weeks and no more time is allowed to respondents for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter along with record of writ petition No.5696 of 2010, showing the names of respective counsel along with cause title.

Order Date :- 13.7.2011

SRY

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