Sanjai Kumar vs State Of U.P. And Others
2011 Latest Caselaw 2718 ALL

Citation : 2011 Latest Caselaw 2718 ALL
Judgement Date : 13 July, 2011

Allahabad High Court

Sanjai Kumar vs State Of U.P. And Others on 13 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 5770 of 2011
 

 
Petitioner :- Sanjai Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- B.K. Dwivedi
 
Respondent Counsel :- C.S.C.,A.K. Singh,Neeraj Tiwari,Nisheeth Yadav,Saumitra Singh
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up, Sri Nisheeth Yadav, Advocate, made a statement before the Court that the petitioner has not at all studied in the institution. In such a situation, let a counter affidavit be filed within four weeks.

List after four weeks.

Order Date :- 13.7.2011

SRY

Download the LatestLaws.com Mobile App