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Jagveer vs State Of U.P.
2011 Latest Caselaw 2716 ALL

Citation : 2011 Latest Caselaw 2716 ALL
Judgement Date : 13 July, 2011

Allahabad High Court
Jagveer vs State Of U.P. on 13 July, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17969 of 2011
 

 
Petitioner :- Jagveer
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ajatshatru Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned  AGA prays for and is granted  three  weeks time to file counter affidavit.

Rejoinder affidavit,  if any, may be filed within two weeks thereafter.

List thereafter in the week commencing 23rd August, 2011.

Order Date :- 13.7.2011

Gss

 

 

 
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