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Pawan Kumar vs D.M./Collector,Rampur And ...
2011 Latest Caselaw 2715 ALL

Citation : 2011 Latest Caselaw 2715 ALL
Judgement Date : 13 July, 2011

Allahabad High Court
Pawan Kumar vs D.M./Collector,Rampur And ... on 13 July, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 37891 of 2011
 

 
Petitioner :- Pawan Kumar
 
Respondent :- D.M./Collector,Rampur And Another
 
Petitioner Counsel :- Manu Saxena
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The petitioner had been appointed on 8.11.2004 on the post of junior clerk on ad hoc basis along with other persons. In the seniority list, the petitioner has been placed at serial no. 97.

The grievance of the petitioner is that services of 8 persons, who are junior to the petitioner and their names are not available in the seniority list, have been regularized but the petitioner has been ignored by the District Magistrate, Rampur in his order dated 18.5.2011.

Learned Standing Counsel may seek instruction in the matter.

Put up on Tuesday i.e. on 19.7.2011 as fresh.

Order Date :- 13.7.2011

OP

 

 

 
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