Guleria Chini Mills, Guleria, ... vs Union Of India Finance, Dept. Of ...
2011 Latest Caselaw 2704 ALL

Citation : 2011 Latest Caselaw 2704 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

Guleria Chini Mills, Guleria, ... vs Union Of India Finance, Dept. Of ... on 12 July, 2011

Bench: Devi Prasad Singh, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 3076 of 2011
 

 
Petitioner :- Guleria Chini Mills, Guleria, Lakhimpur Kheri Thru Dy.Manage
 
Respondent :- Union Of India Finance, Dept. Of Revenue, New Delhi & Ors.
 
Petitioner Counsel :- Sudeep Kumar
 
Respondent Counsel :- A.S.G.,K.D. Nag
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra,J.

Two weeks further time is allowed to file counter affidavit and a week's time is allowed to file rejoinder affidavit.

List immediately after three weeks.

Sri S.S. Chauhan appears in one of the connected petitions.

Interim order shall continue till the next date of listing.

Order Date :- 12.7.2011

Rajneesh AR-PS)

Download the LatestLaws.com Mobile App