Saraya Distillery, Sardar Nagar vs State Of U.P.
2011 Latest Caselaw 2702 ALL

Citation : 2011 Latest Caselaw 2702 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

Saraya Distillery, Sardar Nagar vs State Of U.P. on 12 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 506 of 1993
 

 
Petitioner :- Saraya Distillery, Sardar Nagar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.C.Budhwar,Neeraj Sharma
 
Respondent Counsel :- S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri Neeraj Sharma, learned counsel for the appellant, has sent illness slip.

The case is passed over for the day.

Order Date :- 12.7.2011

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