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The New India Assurance Co. Ltd. ... vs Smt.Ramshree And Others
2011 Latest Caselaw 2699 ALL

Citation : 2011 Latest Caselaw 2699 ALL
Judgement Date : 12 July, 2011

Allahabad High Court
The New India Assurance Co. Ltd. ... vs Smt.Ramshree And Others on 12 July, 2011
Bench: Devi Prasad Singh, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER No. - 592 of 2006
 

 
Petitioner :- The New India Assurance Co. Ltd. Sitapur Through D.M.
 
Respondent :- Smt.Ramshree And Others
 
Petitioner Counsel :- Anand Mohan
 
Respondent Counsel :- Lalji Prasad Shukla - Ii
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra,J.

List in the week commencing 25.7.2011 as prayed by Sri Rajendra Jaiswal.

Order Date :- 12.7.2011

Rajneesh AR-PS)

 

 

 
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