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C/M Janta Adarsh Inter College vs Principal Secretary, Education ...
2011 Latest Caselaw 2697 ALL

Citation : 2011 Latest Caselaw 2697 ALL
Judgement Date : 12 July, 2011

Allahabad High Court
C/M Janta Adarsh Inter College vs Principal Secretary, Education ... on 12 July, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 37733 of 2011
 

 
Petitioner :- C/M Janta Adarsh Inter College
 
Respondent :- Principal Secretary, Education And Others
 
Petitioner Counsel :- N.L. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter along with the record of writ petition No.11760 of 2011, showing the names of respective counsel along with cause title.

Order Date :- 12.7.2011

SRY

 

 

 
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