Shivendra Pratap Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 2694 ALL

Citation : 2011 Latest Caselaw 2694 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

Shivendra Pratap Singh And Others vs State Of U.P. And Others on 12 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 37685 of 2011
 

 
Petitioner :- Shivendra Pratap Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Bhawesh Pratap Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this case on 20th August, 2011.

On the said date learned standing counsel shall produce the answer sheets of Agriculture Chemistry I and II paper of Intermediate Examination-2011 in relation to petitioners with Roll Nos.1535056, 1535066 and 1535077. Outcome of the scrutiny be also produced before the Court.

Order Date :- 12.7.2011

SRY

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