Citation : 2011 Latest Caselaw 2688 ALL
Judgement Date : 12 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 588 of 2010 Petitioner :- National Insurance Comp. Ltd. Through Its R.M. Respondent :- Smt. Rama Devi And Ors. Petitioner Counsel :- Rajeev Misra Respondent Counsel :- Satya Narayan Yadav,Sataya Narayan Yadav Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra,J.
List in the next cause list.
Order Date :- 12.7.2011
Rajneesh AR-PS)
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