Citation : 2011 Latest Caselaw 2681 ALL
Judgement Date : 12 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 248 of 1996 Petitioner :- Paras Nath Respondent :- Collector,Varanasi Petitioner Counsel :- R.N.Singh,A.K. Rai Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
S/Sri Sanaktha Rai, Ajit Kumar Singh and Sri A.K. Rai, Advocates, have sent illness slips.
The case along with the connected matters is passed over for the day.
Order Date :- 12.7.2011
NS
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