The New India Assurance Co.Ltd. vs Saurabh Agarwal & Another
2011 Latest Caselaw 2677 ALL

Citation : 2011 Latest Caselaw 2677 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

The New India Assurance Co.Ltd. vs Saurabh Agarwal & Another on 12 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 519 of 1997
 

 
Petitioner :- The New India Assurance Co.Ltd.
 
Respondent :- Saurabh Agarwal & Another
 
Petitioner Counsel :- Amresh Sinha
 
Respondent Counsel :- Madhav Jain,Anil Kumar Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made on behalf of Sri Madhav Jain, Advocate, the case along with the connected matters is passed over for the day.

Order Date :- 12.7.2011

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