Chhote @ Aslam vs State Of U.P.
2011 Latest Caselaw 2670 ALL

Citation : 2011 Latest Caselaw 2670 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

Chhote @ Aslam vs State Of U.P. on 12 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17905 of 2011
 

 
Petitioner :- Chhote @ Aslam
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sunil Kumar Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

List on 25.7.2011. By that time, learned AGA may file counter affidavit with chemical analyst report with regard to recovery of meat.

Order Date :- 12.7.2011

Gss

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