Citation : 2011 Latest Caselaw 2664 ALL
Judgement Date : 12 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 37596 of 2011 Petitioner :- Km. Poorti Devi Respondent :- Intermediate Education Board U.P. And Another Petitioner Counsel :- A.K. Sachan,Saurabh Sachan Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List this case on 20th August, 2011.
On the said date learned standing counsel shall produce the answer sheets of Chemistry I and II paper of Intermediate Examination-2011 of the petitioner with Roll No.0782580. Outcome of the scrutiny be also produced before the Court.
Order Date :- 12.7.2011
SRY
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