Citation : 2011 Latest Caselaw 2662 ALL
Judgement Date : 12 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 505 of 1997 Petitioner :- Allahabad Development Authority, Allahabad Respondent :- Mahesh Kumar & Others Petitioner Counsel :- A.K. Misra,A.K.Roy,G.K. Singh,R.N. Singh Respondent Counsel :- Tarun Agarwal,Madan Mohan,Pankaj Mithal Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Sri A.K. Roy, learned counsel for the appellant, has sent illness slip.
The case is passed over for the day.
Order Date :- 12.7.2011
NS
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