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Praveen vs State Of U.P.
2011 Latest Caselaw 2648 ALL

Citation : 2011 Latest Caselaw 2648 ALL
Judgement Date : 11 July, 2011

Allahabad High Court
Praveen vs State Of U.P. on 11 July, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17764 of 2011
 

 
Petitioner :- Praveen
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Manoj Kumar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri R.B.Verma on behalf of first informant and supplementary filed on behalf of applicant are taken on record.  

Learned  AGA  prays for and is granted four weeks time to file counter affidavit.

Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 11.7.2011

Gss

 

 

 
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