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Jagdish Prasad Sharma vs State Of U.P. & Others
2011 Latest Caselaw 2621 ALL

Citation : 2011 Latest Caselaw 2621 ALL
Judgement Date : 8 July, 2011

Allahabad High Court
Jagdish Prasad Sharma vs State Of U.P. & Others on 8 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 7550 of 1991
 

 
Petitioner :- Jagdish Prasad Sharma
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- P.N.Bajpai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

It has been subbmitted that the record has been recieved.

List on 20.7.2011.  

Respondents shall produce relevant record on the next date of listing.

Order Date :- 8.7.2011

Rajneesh AR-PS)

 

 

 
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