Vinod Kumar Pandey vs Lalta Prasad
2011 Latest Caselaw 2620 ALL

Citation : 2011 Latest Caselaw 2620 ALL
Judgement Date : 8 July, 2011

Allahabad High Court

Vinod Kumar Pandey vs Lalta Prasad on 8 July, 2011

Bench: Devi Prasad Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CONTEMPT No. - 2266 of 2005
 

 
Petitioner :- Vinod Kumar Pandey
 
Respondent :- Lalta Prasad
 
Petitioner Counsel :- Pt. S. Chandra
 
Respondent Counsel :- C.S.C.,H.G.S.Parihar
 

 
Hon'ble Devi Prasad Singh,J.

Cast stands released.

List in the week commencing 25.7.2011 before the appropriate regular Bench.

Order Date :- 8.7.2011

Rajneesh AR-PS)

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