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Rashid And Others vs State Of U.P. And Others
2011 Latest Caselaw 2619 ALL

Citation : 2011 Latest Caselaw 2619 ALL
Judgement Date : 8 July, 2011

Allahabad High Court
Rashid And Others vs State Of U.P. And Others on 8 July, 2011
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - C No. - 75754 of 2005
 

 
Petitioner :- Rashid And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.M. Zaidi
 
Respondent Counsel :- C.S.C.
 
Hon'ble Sudhir Agarwal, J.

Passed on account of illness of Sri A.M. Zaidi, learned counsel for petitioner.

List in the next cause list.

Dt. 8.7.2011

PS-75754/05

 

 

 
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