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Swadeshi Polytex Limited vs Commissioner Trade Tax Lucknow
2011 Latest Caselaw 2605 ALL

Citation : 2011 Latest Caselaw 2605 ALL
Judgement Date : 7 July, 2011

Allahabad High Court
Swadeshi Polytex Limited vs Commissioner Trade Tax Lucknow on 7 July, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- SALES/TRADE TAX REVISION No. - 1253 of 2003
 

 
Petitioner :- Swadeshi Polytex Limited
 
Respondent :- Commissioner Trade Tax Lucknow
 
Petitioner Counsel :- Kunwar Saksena
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Allowed.

For orders see order of date passed in Trade Tax Revision No.1252 of 2003.

Order Date :- 7.7.2011

R./

 

 

 
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