Son Pal Singh & Others vs The New India Insurance Company ...
2011 Latest Caselaw 2603 ALL

Citation : 2011 Latest Caselaw 2603 ALL
Judgement Date : 7 July, 2011

Allahabad High Court

Son Pal Singh & Others vs The New India Insurance Company ... on 7 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 392 of 2007
 

 
Petitioner :- Son Pal Singh & Others
 
Respondent :- The New India Insurance Company Ltd. Etah & Another
 
Petitioner Counsel :- Preet Pal Singh Rathore
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 7.7.2011

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