Kunj Bihari Mishra & Ors vs State Of U.P. Thru Secy. Finance & ...
2011 Latest Caselaw 2595 ALL

Citation : 2011 Latest Caselaw 2595 ALL
Judgement Date : 7 July, 2011

Allahabad High Court

Kunj Bihari Mishra & Ors vs State Of U.P. Thru Secy. Finance & ... on 7 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 20305 of 2009
 

 
Petitioner :- Kunj Bihari Mishra & Ors
 
Respondent :- State Of U.P. Thru Secy. Finance & Revenue & Ors
 
Petitioner Counsel :- Surendra Pratap Singh,Ajay Shankar,P.N. Dubey,Triveni Shankar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up this case tomorrow.

Order Date :- 7.7.2011

SRY

Download the LatestLaws.com Mobile App