State Bank Of India vs Om Narain Agarwal And Others
2011 Latest Caselaw 2579 ALL

Citation : 2011 Latest Caselaw 2579 ALL
Judgement Date : 7 July, 2011

Allahabad High Court

State Bank Of India vs Om Narain Agarwal And Others on 7 July, 2011

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - C No. - 165 of 2008
 

 
Petitioner :- State Bank Of India
 
Respondent :- Om Narain Agarwal And Others
 
Petitioner Counsel :- G.P. Agrawal
 
Respondent Counsel :- R.P. Agrawal
 

 
Hon'ble Sudhir Agarwal,J.

Dismissed.

For details see my judgment of date on separate sheets in W.P. No.39 of 2008(S.B.I. Vs. Om Narain Agarwal and others).

Order Date :- 7.7.2011

Akn

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