Citation : 2011 Latest Caselaw 2558 ALL
Judgement Date : 6 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 329 of 2009 Petitioner :- Oriental Insurance Co. Ltd. Lucknow Through The Senior Divis Respondent :- Ram Prakash Petitioner Counsel :- Anil Srivastava Respondent Counsel :- Arvind Dwivedi,Rajesh Trivedi Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
List in the next cause list on account of illness slip of Sri Anil Srivastava.
Order Date :- 6.7.2011
Rajneesh AR-PS)
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