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Raj Kumar Arora vs M/S Pack Quick Industries Ltd. And ...
2011 Latest Caselaw 2553 ALL

Citation : 2011 Latest Caselaw 2553 ALL
Judgement Date : 6 July, 2011

Allahabad High Court
Raj Kumar Arora vs M/S Pack Quick Industries Ltd. And ... on 6 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2235 of 2011
 

 
Petitioner :- Raj Kumar Arora
 
Respondent :- M/S Pack Quick Industries Ltd. And Others
 
Petitioner Counsel :- Rohit Upadhyay,Shashi Nandan
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of counsel for the appellant, put up this case as a fresh   case on 8.7.2011.

Order Date :- 6.7.2011

NS

 

 

 
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