Professor Nishi Pandey vs Lucknow University Lucknow ...
2011 Latest Caselaw 2548 ALL

Citation : 2011 Latest Caselaw 2548 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Professor Nishi Pandey vs Lucknow University Lucknow ... on 6 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 154 of 2011
 

 
Petitioner :- Professor Nishi Pandey
 
Respondent :- Lucknow University Lucknow Through Its Registrar And Ors
 
Petitioner Counsel :- Sandeep Dixit
 
Respondent Counsel :- S.P.Shukla
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Sri S.P. Shukla, learned counsel submits that he has not received record.

List on 20.7.2011 to enable him to produce record in terms of earlier order.

Order Date :- 6.7.2011

Rajneesh AR-PS)

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