Razia Khatoon vs Brij Mohan Sharma And Ors.
2011 Latest Caselaw 2538 ALL

Citation : 2011 Latest Caselaw 2538 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Razia Khatoon vs Brij Mohan Sharma And Ors. on 6 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 136 of 2008
 

 
Petitioner :- Razia Khatoon
 
Respondent :- Brij Mohan Sharma And Ors.
 
Petitioner Counsel :- Akhilesh Pandey
 
Respondent Counsel :- Anand Mohan
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

List in the next cause list as prayed.

Order Date :- 6.7.2011

Rajneesh AR-PS)

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