Swapan Kumar Das Gupta vs Central Bank Of India And Others
2011 Latest Caselaw 2532 ALL

Citation : 2011 Latest Caselaw 2532 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Swapan Kumar Das Gupta vs Central Bank Of India And Others on 6 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 1063 of 2010
 

 
Petitioner :- Swapan Kumar Das Gupta
 
Respondent :- Central Bank Of India And Others
 
Petitioner Counsel :- Akhilesh Kalra
 
Respondent Counsel :- Gopal Kumar Srivastava
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Petitioner's counsel not present.

List on the next cause list on the request of the respondent's counsel.

Order Date :- 6.7.2011

Rajneesh AR-PS)

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